PART II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS (XIV LOK
SABHA) |
an>
Title:
Presentation of the statements showing Action Taken by the Government on the
recommendations contained in Action Taken Reports of the Standing Committee on
Food, Consumer Affairs and Public Distribution relating to the Department of
Food and Public Distribution and Department of Consumer Affairs.
gÉÉÒ nä´Éäxp |ɺÉÉn ªÉÉn´É (ZÉÆZÉÉ®{ÉÖ®) : +ÉvªÉFÉ àÉcÉänªÉ, àÉé JÉÉtÉ +ÉÉè®
ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ
ÉÊ´É£ÉÉMÉ iÉlÉÉ ={É£ÉÉäBÉDiÉÉ
àÉÉàÉãÉä ÉÊ´É£ÉÉMÉ ºÉä ºÉÆ¤ÉÉÊvÉiÉ JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEä ÉÊxÉàxÉÉÊãÉÉÊJÉiÉ
BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉÉå
àÉå +ÉÆiÉÉÌ´É]
ÉʺÉ{ÉEÉÉÊ®¶ÉÉå {É® ºÉ®BÉEÉ® uÉ®É
BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ BÉEÉä
n¶ÉÉÇxÉä ´ÉÉãÉä ÉÊ´É´É®hÉÉå BÉEÉÒ ABÉE-ABÉE |ÉÉÊiÉ
(ÉÊcxnÉÒ iÉlÉÉ +ÉÆOÉäVÉÉÒ ºÉƺBÉE®hÉ) ºÉ£ÉÉ
{É]ãÉ {É® ®JÉiÉÉ cÚÆ :-
JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ÉÊ´É£ÉÉMÉ
(1) ={É£ÉÉäBÉDiÉÉ
àÉÉàÉãÉä, JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå
(2005-06) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ
àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ xÉÉè´ÉÉÓ
BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ
àÉå +ÉÆiÉÉÌ´É]
ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå
{É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ
BÉEɪÉÇ´ÉÉcÉÒ *
={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä ÉÊ´É£ÉÉMÉ
(2) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEä ´ÉÉÉÌÉBÉE |ÉÉÊiÉ´ÉänxÉ (1992-1993) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ,
xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ
BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ
àÉå +ÉÆiÉÉÌ´É]
ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå
{É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ
BÉEɪÉÇ´ÉÉcÉÒ *
(3) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå
BÉEÉÒ àÉÉÆMÉÉå (1994-95) BÉEä
¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE
ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ xÉÉè´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ
|ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É] ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå {É® ºÉ®BÉEÉ® uÉ®É
BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEɪÉÇ´ÉÉcÉÒ
*
(4) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä iÉlÉÉ ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå
BÉEÉÒ àÉÉÆMÉÉå (1995-96) BÉEä
¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE
ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ 14´ÉÉÓ
BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ
àÉå +ÉÆiÉÉÌ´É]
ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå
{É® ºÉ®BÉEÉ® uÉ®É BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ
BÉEɪÉÇ´ÉÉcÉÒ *
(5) xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä iÉlÉÉ ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå
BÉEÉÒ àÉÉÆMÉÉå (1996-97) BÉEä
¤ÉÉ®ä àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE
ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ SÉÉèlÉÉÒ BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ
|ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É] ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå {É® ºÉ®BÉEÉ® uÉ®É
BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEɪÉÇ´ÉÉcÉÒ
*
(6) ÞJÉÉtÉ iÉäãÉ Þ BÉEä ¤ÉÉ®ä
àÉå JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ, +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ
BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ |ÉÉÊiÉ´ÉänxÉ
àÉå +ÉÆiÉÉÌ´É] ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå {É® ºÉ®BÉEÉ® uÉ®É
BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEɪÉÇ´ÉÉcÉÒ
*
(7) JÉÉtÉ +ÉÉè® ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå
(1997-98) ºÉä ºÉÆ¤ÉÆÉÊvÉiÉ JÉÉtÉ, xÉÉMÉÉÊ®BÉE {ÉÚÉÌiÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE
ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ nºÉ´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ
|ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É] ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå {É® ºÉ®BÉEÉ® uÉ®É
BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEɪÉÇ´ÉÉcÉÒ
*
(8) ={É£ÉÉäBÉDiÉÉ àÉÉàÉãÉä JÉÉtÉ +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ àÉÆjÉÉãÉªÉ BÉEÉÒ +ÉxÉÖnÉxÉÉå BÉEÉÒ àÉÉÆMÉÉå
(2005-2006) BÉEä ¤ÉÉ®ä àÉå JÉÉtÉ, ={É£ÉÉäBÉDiÉÉ
àÉÉàÉãÉä +ÉÉè® ºÉÉ´ÉÇVÉÉÊxÉBÉE ÉÊ´ÉiÉ®hÉ ºÉÆ¤ÉÆvÉÉÒ ºlÉɪÉÉÒ ºÉÉÊàÉÉÊiÉ BÉEÉÒ +ÉÉ~´ÉÉÓ BÉEÉÒ-MÉ<Ç-BÉEɪÉÇ´ÉÉcÉÒ
|ÉÉÊiÉ´ÉänxÉ àÉå +ÉÆiÉÉÌ´É] ÉʺÉ{ÉEÉÉÊ®¶ÉÉå/ÉÊ]{{ÉÉÊhɪÉÉå {É® ºÉ®BÉEÉ® uÉ®É
BÉEÉÒ-MÉ<Ç +ÉÆÉÊiÉàÉ BÉEɪÉÇ´ÉÉcÉÒ
*
___________
MR.
SPEAKER: Item 14, Shri Nikhil Kumar.