Last Updated: 22/03/2023

Right To Information


Search the Status of RTI Application/Appeal


Format of Application


Note1 :
A person, who desires to obtain any information under the Right to Information Act, while submitting his/her request for information or access to information to Lok Sabha Secretariat has to give his/her full residential address as is also that he/she is a citizen of India.

Note2 :
For details regarding Branches/Divisions, Committees and other detailed information related to this Secretariat, the applicant may refer to website of Lok Sabha, http://loksabha.nic.in.


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