Seventeenth
Lok Sabha
Disclaimer
While all efforts have been made to make this database as authentic as possible,
users are requested to refer to the Gazette copies of the Acts and Bills for authentic
version. Lok Sabha Secretariat shall not be responsible for any loss to any person
caused by any shortcoming, discrepancy or inaccuracy in the information posted on
the website of Lok Sabha. Any discrepancy found on this website may be brought to
the notice of the Lok Sabha Secretariat.
Government Bills
The following officers of the Secretariat are responsible for coordination work
with the Ministry of Law, Justice, and Company Affairs/Government of India Press,
Minto Road, New Delhi for obtaining the electronic text of the Bills that may originate/get
passed in the Lok Sabha:
Shri P.C. Tripathy,
Joint Secretary(L),
Tel: 23035256, 23034920
email:pc[DOT]tripathy2004[AT]sansad[DOT]nic[DOT]in
Shri Sanjeev Kumar Mishra,
Director (L)
Tel: 23035388,23034975
email:mishra[DOT]sanjeev[AT]sansad[DOT]nic[DOT]in
Shri Partha Goswami,
Additional Director (LB)
Tel: 23034939
email: goswami[DOT]partha[AT]sansad[DOT]nic[DOT]in
Private Members' Bills
The following officers of the Secretariat are responsible for coordination work
with the Ministry of Law, Justice, and Company Affairs/Government of India Press,
Minto Road, New Delhi for obtaining the electronic text of the Bills that may originate/get
passed in the Lok Sabha:
Shri P.C. Tripathy,
Joint Secretary(L),
Tel: 23035256,23034920
email:pc[DOT]tripathy2004[AT]sansad[DOT]nic[DOT]in
Shri Partha Goswami,
Additional Director (LB)
Tel: 23034939
email:goswami[DOT]partha[AT]sansad[DOT]nic[DOT]in