|
Year | Bill No. | Short Title | Date of Introduction / House | Debate / Passed in LS | Debate / Passed in RS | Referred to Committee / Report Presented | Assent Date/ Gazette Notification / Act No. | Synopsis |
2022 | 246 | THE APPROPRIATION (No. 5) BILL, 2022 As introduced , As Passed by both Houses पुर: स्थापित रूप में , शुद्धिपत्र |
14/12/2022
(Lok Sabha)
| 14/12/2022 | 21/12/2022 |
| 24/12/202222 of 2022 | |
2022 | 245 | THE APPROPRIATION (No. 4) BILL, 2022 As introduced , As Passed by both Houses पुर: स्थापित रूप में |
14/12/2022
(Lok Sabha)
| 14/12/2022 | 21/12/2022 |
| 24/12/202221 of 2022 | |
2022 | 219 | THE CONSTITUTION (SCHEDULED TRIBES) ORDER (FOURTH AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
09/12/2022
(Lok Sabha)
| 19/12/2022 | 22/12/2022 |
| 02/01/20232 of 2023 | |
2022 | 217 | THE CONSTITUTION (SCHEDULED TRIBES) ORDER (SECOND AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
09/12/2022
(Lok Sabha)
| 15/12/2022 | 22/12/2022 |
| 02/01/20231 of 2023 | |
2022 | 186 | THE NEW DELHI INTERNATIONAL ARBITRATION CENTRE (AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित |
05/08/2022
(Lok Sabha)
| 08/08/2022 | 14/12/2022 |
| 30/12/202223 of 2022 | |
2022 | 177 | THE ENERGY CONSERVATION (AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
03/08/2022
(Lok Sabha)
| 08/08/2022 | 12/12/2022 |
| 19/12/202219 of 2022 | |
2022 | 176 | THE CENTRAL UNIVERSITIES (AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित |
01/08/2022
(Lok Sabha)
| 03/08/2022 | 08/08/2022 |
| 16/08/202217 of 2022 | |
2022 | 123 | The Family Courts (Amendment) Bill, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
18/07/2022
(Lok Sabha)
| 26/07/2022 | 04/08/2022 |
| 12/08/202216 of 2022 | |
2022 | 96 | The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
05/04/2022
(Lok Sabha)
| 06/04/2022 | 01/08/2022 |
| 06/08/202214 of 2022 | |
2022 | 95 | The Indian Antarctic Bill, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
01/04/2022
(Lok Sabha)
| 22/07/2022 | 01/08/2022 |
| 06/08/202213 of 2022 | |
2022 | 93 | The Criminal Procedure (Identification) Bill, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
28/03/2022
(Lok Sabha)
| 04/04/2022 | 06/04/2022 |
| 18/04/202211 of 2022 | |
2022 | 91 | THE CONSTITUTION (SCHEDULED CASTES AND SCHEDULED TRIBES) ORDERS (SECOND AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
28/03/2022
(Lok Sabha)
| 01/04/2022 | 14/12/2022 |
| 24/12/202220 of 2022 | |
2022 | 92 | The Delhi Municipal Corporation (Amendment) Bill, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
25/03/2022
(Lok Sabha)
| 30/03/2022 | 05/04/2022 |
| 18/04/202210 of 2022 | |
2022 | 81 | The Appropriation Bill, 2022 As introduced , As Passed by both Houses , Errata पुर: स्थापित रूप में |
24/03/2022
(Lok Sabha)
| 24/03/2022 | 29/03/2022 |
| 30/03/20227 of 2022 | |
2022 | 83 | The Appropriation (No.3) Bill, 2022 As introduced , As Passed by both Houses पुर: स्थापित रूप में , शुद्धिपत्र |
14/03/2022
(Lok Sabha)
| 14/03/2022 | 21/03/2022 |
| 23/03/20223 of 2022 | |
2022 | 82 | The Appropriation (No.2) Bill, 2022 As introduced , As Passed by both Houses पुर: स्थापित रूप में , शुद्धिपत्र |
14/03/2022
(Lok Sabha)
| 14/03/2022 | 21/03/2022 |
| 23/03/20222 of 2022 | |
2022 | 80 | The Jammu and Kashmir Appropriation (No.2) Bill, 2022 As introduced , As Passed by both Houses पुर: स्थापित रूप में |
14/03/2022
(Lok Sabha)
| 14/03/2022 | 23/03/2022 |
| 25/03/20225 of 2022 | |
2022 | 79 | The Jammu and Kashmir Appropriation Bill, 2022 As introduced , As Passed by both Houses पुर: स्थापित रूप में , शुद्धिपत्र |
14/03/2022
(Lok Sabha)
| 14/03/2022 | 23/03/2022 |
| 25/03/20224 of 2022 | |
2022 | 21 | THE CONSTITUTION (SCHEDULED TRIBES) ORDER (AMENDMENT) BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
07/02/2022
(Lok Sabha)
| 28/03/2022 | 06/04/2022 |
| 18/04/20229 of 2022 | |
2022 | 18 | The Finance Bill, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
01/02/2022
(Lok Sabha)
| 25/03/2022 | 29/03/2022 |
| 30/03/20226 of 2022 | |
2021 | 162 | The Election Laws (Amendment) Bill, 2021 As introduced , As Passed by Loksabha पुर: स्थापित रूप में , लोक सभा द्वारा पारित |
20/12/2021
(Lok Sabha)
| 20/12/2021 | 21/12/2021 |
| 29/12/202149 of 2021 | |
2021 | 152 | The Appropriation (No. 5) Bill, 2021 As introduced , As Passed by both Houses पुर: स्थापित रूप में |
20/12/2021
(Lok Sabha)
| 20/12/2021 | |
| 12/01/20221 of 2022 | |
2021 | 161 | THE CHARTERED ACCOUNTANTS, THE COST AND WORKS ACCOUNTANTS AND THE COMPANY SECRETARIES (AMENDMENT) BILL, 2021 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
17/12/2021
(Lok Sabha)
| 30/03/2022 | 05/04/2022 |
| 18/04/202212 of 2022 | |
2021 | 160 | THE NATIONAL ANTI-DOPING BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
17/12/2021
(Lok Sabha)
| 27/07/2022 | 03/08/2022 |
| 12/08/202215 of 2022 | |
2021 | 159 | THE WILD LIFE (PROTECTION) AMENDMENT BILL, 2022 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
17/12/2021
(Lok Sabha)
| 02/08/2022 | 08/12/2022 |
| 19/12/202218 of 2022 | |
2021 | 148 | THE CENTRAL VIGILANCE COMMISSION (AMENDMENT) BILL, 2021 As introduced , As Passed by Loksabha पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
03/12/2021
(Lok Sabha)
| 09/12/2021 | 14/12/2021 |
| 18/12/202146 of 2021 | |
2021 | 144 | THE HIGH COURT AND SUPREME COURT JUDGES (SALARIES AND CONDITIONS OF SERVICE) AMENDMENT BILL, 2021 As introduced , As Passed by Loksabha , As Passed by both Houses पुर: स्थापित रूप में , लोक सभा द्वारा पारित |
30/11/2021
(Lok Sabha)
| 08/12/2021 | 13/12/2021 |
| 18/12/202144 of 2021 | |
2021 | 143 | THE FARM LAWS REPEAL BILL, 2021 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
29/11/2021
(Lok Sabha)
| 29/11/2021 | 29/11/2021 |
| 30/11/202140 of 2021 | |
2021 | 126 | The National Commission for Homoeopathy (Amendment) Bill, 2021 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
09/08/2021
(Lok Sabha)
| 10/08/2021 | 11/08/2021 |
| 18/08/202139 of 2021 | |
2021 | 125 | The National Commission for Indian System of Medicine (Amendment) Bill, 2021 As introduced , As Passed by Loksabha , As Passed by both Houses , Errata पुर: स्थापित रूप में , लोक सभा द्वारा पारित , शुद्धिपत्र |
09/08/2021
(Lok Sabha)
| 10/08/2021 | 11/08/2021 |
| 18/08/202138 of 2021 | |