Parliament of India Lok Sabha House of the People

MR.SPEAKER: As the hon. Members are aware, it has been unanimously decided at the Leaders' meeting held on 19th April, 1999 that the Demands for Grants in respect of the Railway Budget for the year 1999-2000 will be passed without discussion.

I propose that no cut motions be moved so that we can immediately pass the Demands for Grants in respect of the Railway Budget for the year 1999-2000 and move on to the next item without wasting the time of the House.

I hope the House agrees to this.

SEVERAL HON. MEMBERS: Yes.

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MR. SPEAKER: The question is:

"That the respective sums not exceeding the amounts shown in the Fourth column of the Order Paper be granted to the President of India out of the Consolidated Fund of India, to complete the sums necessary to defray the charges that will come in the course of payment during the year ending the 31st day of March, 2000, in respect of the heads of demands entered in the second column thereof against Demand Nos. 1 to 16."

The motion was adopted.