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Title: Regarding denial of accepetance of the
papers given to the Secretary- General's Office by the officers of the Lok Sabha
Secretariat during the debate on the Motion of Confidence.
DR. SUBRAMANIAN SWAMY (MADURAI): Sir, I have a point of order. I hope, I have
your permission to raise a point of order. ... (Interruptions)
SHRI R. MUTHIAH (PERIYAKULAM): I have given a notice. ... (Interruptions)
DR. SUBRAMANIAN SWAMY : Sir, I hope, I have your permission.
MR. SPEAKER: What is your point of order?
DR. SUBRAMANIAN SWAMY : My point of order is that when the debate was in
progress on the Motion of Confidence, I had read out certain news items and in
the course of it, I said that I had given those papers to the
Secretary-General's Office at 10.30 a.m. that day. Unfortunately, the Officers
of the Secretariat on the floor, here at the Table, said that they had not
received those papers. A series of allegations were made against me that I have
told a lie. Subsequently, Mr. Speaker, Sir, I stand by it and I request you for
the sake of my reputation to correct the record.
MR. SPEAKER: It is a fact that your letter, along with the documents, was
received in my Office. I say this just to put the record straight. I hope, this
satisfies you.
DR. SUBRAMANIAN SWAMY : Thank you very much. ... (Interruptions)
You made allegations.
SHRI MADHUKAR SIRPOTDAR (MUMBAI NORTH-WEST): You are a...*
person.
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º´ÉɨÉÒ : +É{ÉEòÉä ...* +ÉxÉÒ SÉÉʽþB*
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ºÉ®ú{ÉÉäiÉnùÉ®ú : ªÉÊnù ÊEòºÉÒ EòÉä ...+ÉxÉÒ SÉÉʽþB, iÉÉä ´É½þ +É{ÉEòÉä +ÉxÉÒ
SÉÉʽþB* ... (´ªÉ´ÉvÉÉxÉ)
DR. SUBRAMANIAN SWAMY : You are proud of the LTTE. You should be ...* of
yourself. ... (Interruptions)
MR. SPEAKER: Nothing will go on record.
(Interruptions)..*
_____________________________________________________________________________
* Expunged as ordered by the Chair.
**Not Recorded.
MR. SPEAKER: Hon. Members, please take your seats.
... (Interruptions)
MR. SPEAKER: Nothing will go on record except what Shri Sudip Bandyopadhyay
says.
(Interruptions)*
SHRI SUDIP BANDYOPADHYAY (CALCUTTA NORTH-WEST): I rise to raise a matter of
privilege against Kumari Mayawati, an hon. Member of this House. I will just go
through the contents of the letter which I have written to you.
MR. SPEAKER: Shri Bandyopadhyay, you have given a notice.
... (Interruptions)
+vªÉIÉ ¨É½þÉänùªÉ :
+É{É ¤Éè`ö VÉÉ<ªÉä*
...
(´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: You have given a notice for privilege. It is under my
consideration. Please take your seat.
SHRI SUDIP BANDYOPADHYAY : Can I explain it?
MR. SPEAKER: It is under my consideration. Please take your seat.
SHRI SUDIP BANDYOPADHYAY : I should explain it.
MR. SPEAKER: The notice that you have given is under my consideration. Please
take your seat.
... (Interruptions)
MR. SPEAKER: Nothing will go on record except what Shri Muthiah says.
(Interruptions)*
(At this stage, Shri Akbar Ahmad came
and stood on the floor near the Table.)
MR. SPEAKER: Hon. Member, please go back to your seat.
... (Interruptions)
11.04 1/2 hrs
(At this stage, Shri Akbar Ahmad went back to his seat.)
_____________________________________________________________________________
*Not Recorded.
MR. SPEAKER: Shri Bandyopadhyay, I have received your notice. It is under my
consideration. Please take your seat.
... (Interruptions)
¸ÉÒ Ê´ÉVÉªÉ MÉÉäªÉ±É
(SÉÉÆnùxÉÒ SÉÉèEò): ¨ÉèÆxÉä ¦ÉÒ ¥ÉÒSÉ +Éì¡ò Ê|ÉʴɱÉäVÉ EòÉ xÉÉäÊ]õºÉ ÊnùªÉÉ
½þè* ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò +vªÉIÉ ¨É½þÉänùªÉ =ºÉ {É®ú +{ÉxÉÒ °üʱÉÆMÉ nùäÆ*
...
(´ªÉ´ÉvÉÉxÉ)
MR. SPEAKER: Hon. Members, please take your seats. What is this?
... (Interruptions)