Parliament of India Lok Sabha House of the People

Seventeenth Lok Sabha Lok Sabha: 17 16 15 Year: 2022-2023

Sittings

S.No. Date of Sitting / Sitting From / Sitting To / Duration (Hrs:Mts) Members Present Subject Considered Remarks 1 09/01/2023 11:00 12:45 01:45 Agrawal, Shri Rajendra;Chandra, Shri Girish;Gogoi, Shri Gaurav;Jaiswal, Dr. Sanjay;Kataria, Shri Rattan Lal;Mahajan, Smt. Poonam Pramod;Misra, Shri Pinaki;Ray, Prof. Sougata;Seth, Shri Sanjay;Singh, Shri Uday Pratap;Agrawal, Dr. Radha Mohan Das;Gupta, Shri Narain Dass;Ray, Shri Sukhendu Sekhar;Somu, Dr. Kanimozhi NVN;Tiwari, Shri Ghanshyam; Briefing by the representatives of the Ministry of Commerce and Industry (Department for Promotion of Industry and Internal Trade). The Representatives of the Ministry of Law and Justice (Legislative Department and Department of Legal Affairs) will also remain present in the meeting   2 16/01/2023 03:00 05:45 02:45 Chaudhary, Shri P.P.;Agrawal, Shri Rajendra;Chandra, Shri Girish;Gogoi, Shri Gaurav;Jaiswal, Dr. Sanjay;Kataria, Shri Rattan Lal;Ray, Prof. Sougata;Singh, Shri Rajiv Ranjan Alias Lalan Singh;Gupta, Shri Narain Dass;Jethmalani, Shri Mahesh;Rao, Shri G.V.L. Narasimha;Ray, Shri Sukhendu Sekhar;Tiwari, Shri Ghanshyam; Briefing/Oral Evidence of the representatives of the ()| Ministry of Electronics and Information Technology(at Sl. Nos. 32 and 42 of the Schedule); (ii) Ministry| of Agriculture & Farmers Welfare (Department of Agriculture & Farmers Welfare) (at SI. No. 5 of the Schedule) and (ii) Ministry of Consumer Affairs Food and Public Distribution (Department of Food|and Public Distribution) (at Sl. Nos. 16 and 17 of the Schedule) on the Jan Vishwas (Amendment of Provisions) Bill, 2022. The Representatives of the Ministries of Commerce and Industry and Law and Justice (Legislative Department and Department of Legal Affairs) will also remain present in the meeting.   3 17/01/2023 11:00 14:10 03:10 Chaudhary, Shri P.P.;Agrawal, Shri Rajendra;Chandra, Shri Girish;Kataria, Shri Rattan Lal;Misra, Shri Pinaki;Seth, Shri Sanjay;Singh, Shri Rajiv Ranjan Alias Lalan Singh;Singh, Shri Uday Pratap;Gupta, Shri Narain Dass;Jethmalani, Shri Mahesh;Rao, Shri G.V.L. Narasimha;Ray, Shri Sukhendu Sekhar;Tankha, Shri Vivek K.;Tiwari, Shri Ghanshyam; Briefing/Oral Evidence of the representatives of the (i) Ministry of Environment, Forest and Climate Change (at SI. Nos. 4, 21, 24 and 28 of the Schedule); and (ii)|Ministry of Housing & Urban Affairs (at SI. No. 33 of the Schedule) on the Jan Vishwas (Amendment of Provisions) Bill, 2022. The representatives of the Ministries of Commerce and Industry and Law and Justice (Legislative |Department and Department of Legal Affairs) will| also remain present in the meeting

Note: ** (The draft report is under consideration.)